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[Cites 0, Cited by 0] [Section 78] [Entire Act]

Bombay Presidency - Subsection

Section 78(1) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(1)If the landholder dies after the publication of the order of management, the management shall continue and proceed in all respects as if the holder were still living.