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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(k) in The Tinsukia and Dibrugarh Electric Supply Undertakings (Acquisition) Act, 1973

(k)the amount, if any relating to debts, mortgages or obligations as mentioned in proviso to Section 7(2) :