Rajasthan High Court - Jaipur
Ramji Lal S/O Shri Buddharam vs Radhey Shyam Jhunjhunuwala (Hakim) S/O ... on 7 March, 2022
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 15464/2018
Ramji Lal S/o Shri Buddharam
----Petitioner
Versus
Radhey Shyam Jhunjhunuwala (Hakim) S/o Shri Madan Lal
Jhunjhunwala (Hakim) & Ors.
----Respondents
For Petitioner(s) : Mr.R.K.Daga, Adv.
For Respondent(s) : Mr.Dinesh Bishnoi, Adv.
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR
Order
07/03/2022
Learned counsel Mr.Dinesh Bishnoi, appearing on behalf of
the respondents, submits that reply to the writ petition has been
filed.
Copy of the petition has been supplied to counsel for the
petitioner.
Registry is directed to place the reply in the office file.
List the matter after two weeks.
In the meanwhile, interim order to continue.
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