Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(8)] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(8)(ii) in Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888

(ii)Vehicles other than motor vehicles.......... 6 naye paise: