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[Cites 0, Cited by 0] [Section 402(11)] [Section 402] [Entire Act]

Union of India - Subsection

Section 402(11)(i) in The Income Tax Act, 2025

(i)any University established or incorporated by or under a Central Act or State Act or Provincial Act and an institution declared to be a university under section 3 of the University Grants Commission Act, 1956; or