Section 82(3) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

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Union of India - Subsection

Section 82(3) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

(3)Applications filed under sub-section (3) of section 11 when ordered to be advertised shall be published in a separate section of the Geographical Indications Journal.

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Union of India - Subsection

Section 82(3) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002