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Patna High Court - Orders

Smt.Sundari Devi vs Sri Deo Narayan Prasad on 3 September, 2010

              IN THE HIGH COURT OF JUDICATURE AT PATNA
                          FA No.108 of 1993
                           SMT.SUNDARI DEVI
                                 Versus
                       SRI DEO NARAYAN PRASAD
                              -----------
16.   03.09.2010

The learned counsel for the appellant submitted that this appeal may be heard without the paper book. No objection is raised on behalf of the respondent.

Accordingly, the prayer of the learned counsel for the appellant is allowed. This appeal may be heard without the paper book.

The office is directed to list this First Appeal in the first week of October, 2010.

Saurabh                                 (Mungeshwar Sahoo, J.)