Patna High Court - Orders
Smt.Sundari Devi vs Sri Deo Narayan Prasad on 3 September, 2010
IN THE HIGH COURT OF JUDICATURE AT PATNA
FA No.108 of 1993
SMT.SUNDARI DEVI
Versus
SRI DEO NARAYAN PRASAD
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16. 03.09.2010The learned counsel for the appellant submitted that this appeal may be heard without the paper book. No objection is raised on behalf of the respondent.
Accordingly, the prayer of the learned counsel for the appellant is allowed. This appeal may be heard without the paper book.
The office is directed to list this First Appeal in the first week of October, 2010.
Saurabh (Mungeshwar Sahoo, J.)