Section 32(3)(iii) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 32(3)(iii) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(iii)the Secretary shall, after verification with the ledger account, issue an authority for the amount indicated in the application at least a month before the date of superannuation but payable on the date of superannuation.

Legal Document View

Unlock Advanced Research with PRISMAI

Telecom Regulatory Authority Of India - Subsection

Section 32(3)(iii) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003