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Andhra Pradesh High Court - Amravati

J. Rajendra Prasad vs Rdo, Tenali on 20 February, 2025

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

  IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

LAND ACQUISITION APPEAL SUIT Nos.1759, 1510 & 1740 of 2005

                     PROCEEDING SHEET
Sl.                                                                    OFFICE
No.   DATE                          ORDER                               NOTE

16 20.2.2025

NJS, J & TMR, J L.A.A.S. Nos.1759, 1510 & 1740 of 2005 Mr.V.S.R.Anjaneyulu, learned Senior Counsel appearing for the appellants states that paper books are ready and the same would be filed into the Registry.

At his request, list the appeals on 06.3.2025.

______ NJS, J ______ TMR, J vasu