Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(d) in Kerala Cashew Factories (Acquisition) Act, 1974 (d)"Factories Act" means the factories Act, 1948 (Central Act 63 of 1948) ;(dd)"Federation" means the Kerala State Co-operative Marketing Federation ;
