Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Daman and Diu - Subsection Section 18(3) in The Goa, Daman and Diu Prevention of Begging Act, 1972 (3)The expenses of providing such clothing shall be paid out of the moneys provided by the Government.
