Section 5(9) in U.P. Fisheries (Development and, Control) Rules, 1954

[Cites 0, Cited by 0] [Section 5] [Entire Act]

(9)Under special circumstances, the sub-committee under the Chairmanship of Principal Secretary, Fisheries Department would be as follows ;

(1)	Additional Chief Secretary/ Principal Secretary/Secretary, Fisheries	Chairman
(2)	Director, Fisheries	Member Secretary
(3)	Joint Director, Fisheries	Member
(4)	Finance and Accounts Officer, FisheriesDirectorate	Member

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