Section 10(2)(a) in The Himachal Pradesh Municipal Corporation Act, 1994

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State of Himachal Pradesh - Subsection

Section 10(2)(a) in The Himachal Pradesh Municipal Corporation Act, 1994

(a)divide the municipal area into wards in such a manner that -

(i)one member shall be elected from each ward ; and

(ii)as far as possible the population in each ward shall be equally distributed ;