Gujarat High Court
G.T.P.L. Hathway Pvt. Ltd. Thro' Its ... vs State Of Gujarat & 4 on 22 December, 2015
Author: J.B.Pardiwala
Bench: J.B.Pardiwala
R/SCR.A/7556/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CRIMINAL APPLICATION (DIRECTION - TO LODGE
FIR/COMPLAINT) NO. 7556 of 2015
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G.T.P.L. HATHWAY PVT. LTD. THRO' ITS AUTHORISED OFFICER &
EXECUTIVE DIRECTOR....Applicant(s)
Versus
STATE OF GUJARAT & 4....Respondent(s)
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Appearance:
MR YATIN SONI, ADVOCATE for the Applicant(s) No. 1
APP, for the Respondent No.1
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CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 22/12/2015
ORAL ORDER
1 By this application under Article 226 of the Constitution of India, the petitioner has a grievance to redress as regards the inaction on the part of the police authorities in not registering the FIR pursuant to the complaint lodged by the petitioner in writing to the Additional Director General of Police, C.I.D. (Crime), Gandhinagar dated 23.09.2014 at Annexure: 'A' to this petition (page no.18).
2 The Deputy Superintendent of Police, Kachchh (West), Bhuj shall look into the complaint and take a decision whether the same discloses commission of any cognizable offence or not. After perusal of the complaint and inquiry, if any, the Deputy Superintendent of Police, Kachchh (West), Bhuj is of the view that the same discloses commission of a cognizable offence, then, in such circumstances, the First Page 1 of 2 HC-NIC Page 1 of 2 Created On Thu Dec 24 02:00:30 IST 2015 R/SCR.A/7556/2015 ORDER Information Report be registered forthwith. However, if the Deputy Superintendent of Police, Kachchh (West), Bhuj is of the view that no case is made out for the registration of the FIR, then, in such circumstances, the petitioner be informed in writing about the same by giving reasons in brief within a period of fortnight from today.
3 With the above direction, this application is disposed of. I clarify that I have otherwise not gone into the merits of the matter. Direct service is permitted.
(J.B.PARDIWALA, J.) chandresh Page 2 of 2 HC-NIC Page 2 of 2 Created On Thu Dec 24 02:00:30 IST 2015