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Union of India - Section

Section 9 in Canara Bank (Employees') Pension Regulations, 1995

9. Trustee to carry out the direction of the Bank.

- The trustees shall comply with all such direction as may be given by the Bank for the proper functioning of the Fund.[Provided that all such direction shall be given in writing and shall specify the purpose or objective] [Inserted w.e.f. 20.11.2010 ref Circular No. 13/2011, dated 11.01.2011]