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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

NCT Delhi - Subsection

Section 38(1)(d) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(d)any other observations, which the inspection of the prisoner may disclose and which should, in the opinion of Medical Officer to be made;