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[Cites 0, Cited by 0] [Section 12A(1)] [Section 12A] [Entire Act]

State of Assam - Subsection

Section 12A(1)(a) in The Assam Consolidation of Holdings Act, 1960

(a)to direct that any land specifically reserved for any public purpose shall cease to be so reserved and to assign any other land in lieu thereof;