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[Cites 0, Cited by 4] [Section 5] [Entire Act]

State of Karnataka - Subsection

Section 5(2) in The Karnataka Educational Institutions (Prohibition Of Capitation Fee) Act, 1984

(2)No educational institution shall collect any fees or amount or accept deposits in excess of the amounts notified under sub-section (1) or permitted under the proviso to section 3.