Bombay High Court
Work Store Limited vs Instaone Infotech Private Limited on 2 February, 2024
Author: Bharati Dangre
Bench: Bharati Dangre
1/1 28 ARBAPL 26383-23 1st feb.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPLICATION(L) NO.26383 OF 2023
Work Store Limited .. Applicant
Versus
Instaone Infotech Private Limited .. Respondent
...
Ms. Naincee Jain i/b Vis Legis Law Practice for the applicant.
CORAM: BHARATI DANGRE, J.
DATED : 2nd FEBRUARY, 2024 P.C:-
1 Report of the Master (Adm) Suit Board Department dated 31/1/2024, indicate that Hamdast report is awaited.
Hence, list on 22/2/2023.
( SMT. BHARATI DANGRE, J.) Tilak ::: Uploaded on - 03/02/2024 ::: Downloaded on - 23/02/2024 03:49:58 :::