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Bombay High Court

Work Store Limited vs Instaone Infotech Private Limited on 2 February, 2024

Author: Bharati Dangre

Bench: Bharati Dangre

                                   1/1        28 ARBAPL 26383-23 1st feb.doc


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION
        ARBITRATION APPLICATION(L) NO.26383 OF 2023

Work Store Limited                            .. Applicant
                         Versus
Instaone Infotech Private Limited             .. Respondent
                               ...

Ms. Naincee Jain i/b Vis Legis Law Practice for the applicant.

                            CORAM: BHARATI DANGRE, J.

DATED : 2nd FEBRUARY, 2024 P.C:-

1 Report of the Master (Adm) Suit Board Department dated 31/1/2024, indicate that Hamdast report is awaited.

Hence, list on 22/2/2023.

( SMT. BHARATI DANGRE, J.) Tilak ::: Uploaded on - 03/02/2024 ::: Downloaded on - 23/02/2024 03:49:58 :::