Jharkhand High Court
M/S Sharma Construction & Developer vs M/S Assotech Sun Growth Adobe Llp on 28 February, 2023
Author: Anubha Rawat Choudhary
Bench: Anubha Rawat Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Arbitration Application No. 38 of 2022
M/s Sharma Construction & Developer
... ... Petitioner
Versus
M/s Assotech Sun Growth Adobe LLP
... ... Respondent
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
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For the Petitioner : Mr. Shivam Utkarsh Sahay, Advocate For the Respondent : Mr. Ashish Aman, Advocate
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05/28.02.2023 Learned counsel for the parties are present.
2. Learned counsel for the respondent Mr. Ashish Aman prays for and is granted time till 13.03.2023 to file a counter-affidavit in the present case.
3. Post this case on 16.03.2023 to be taken up as the first case at 10.30 a.m. (Anubha Rawat Choudhary, J.) Pankaj