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Jharkhand High Court

M/S Sharma Construction & Developer vs M/S Assotech Sun Growth Adobe Llp on 28 February, 2023

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

                   IN THE HIGH COURT OF JHARKHAND AT RANCHI

                          Arbitration Application No. 38 of 2022

                  M/s Sharma Construction & Developer
                                                               ...       ...   Petitioner
                                       Versus
                 M/s Assotech Sun Growth Adobe LLP
                                              ...      ...       Respondent
                                       ---

CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioner : Mr. Shivam Utkarsh Sahay, Advocate For the Respondent : Mr. Ashish Aman, Advocate

---

05/28.02.2023 Learned counsel for the parties are present.

2. Learned counsel for the respondent Mr. Ashish Aman prays for and is granted time till 13.03.2023 to file a counter-affidavit in the present case.

3. Post this case on 16.03.2023 to be taken up as the first case at 10.30 a.m. (Anubha Rawat Choudhary, J.) Pankaj