(1)The District Superintendent of Police shall constitute, in the manner prescribed, one or more Community Liaison Group consisting of representatives of the community for each police Station, to aid and assist the Police Force in the discharge of its functions:Provided that atleast one community liaison group shall be constituted for every Panchayat.(2)Community liaison group shall perform functions and have responsibilities as may be prescribed.Chapter-VII Welfare and Grievance Redressal
