Section 648(2)(b) in Rules under the United Provinces Excise Act, 1910

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State of Uttar Pradesh - Subsection

Section 648(2)(b) in Rules under the United Provinces Excise Act, 1910

(b)Beer bar licence in Form F.L. 7-A (herewith appended) covers retail sale or beer only to customers for consumption both on and off the premises subject to the conditions of the licence.

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State of Uttar Pradesh - Subsection

Section 648(2)(b) in Rules under the United Provinces Excise Act, 1910