Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of West Bengal - Subsection

Section 49(1)(d) in The West Bengal University of Health Sciences Act, 2002

(d)the permanent, visiting and honorary staff of the institution, recognised for guiding research or recognizable for the purpose by the University, their experience, evidence of research work carried out at the institution, publications, reports, monographs, books published by the institution;