Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 812] [Entire Act] State of Punjab - Subsection Section 812(b) in Punjab Jail Manual, 1996 (b)prescribe a special scale of prison diet in respect of the prisoners confined in any jail or in the jails situated within any specified local area, and
