Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(1) in Goa, Daman and Diu - West Bengal Prevention of Defacement of Property Act, 1976 (1)"approved institution" means a hospital or a medical or teaching institution approved by the Government for all or any of the purposes of this Act;
