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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(1)(c) in The Uttar Banga Krishi Viswavidyalaya Act, 2000

(c)to make regulations regarding-
(i)the admission of students to the University and the number of students to be admitted,
(ii)the course of study leading to degrees, diplomas and other academic distinctions, and
(iii)the conduct of examinations and maintenance and promotion of standards of education;