Delhi High Court - Orders
M/S Kmp Expressways Ltd vs Ibdi Bank Limited & Anr on 18 November, 2021
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 35/2021 & IA 1165/2021 (delay)
M/S KMP EXPRESSWAYS LTD. ..... Petitioner
Through Mr Pallav Shishodia, Senior Advocate
with Mr Deepak Khurana, Mr Tejasv Anand,
Advocates for KMP Epressways Pvt. Ltd.
versus
IBDI BANK LIMITED & ANR. ..... Respondents
Through Mr Gopal Jain, Senior Advocate with Mr
Raunak Dhillon, Ms Madhavi Khanna, Ms Isha
Malik, Ms Niharika Shukla, Advocates for IDBI
Bank Ltd.
Mr Sudhir Nandrajog, Senior Advocate with Mr
Anil Grover, Sr. Addl. Advocate General for State
of Haryana, Mr Parvinder Chauhan, Advocate with
Mr Nitin Jain, Advocate for HSIIDC/Petitioner-
Applicant.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 18.11.2021 [Hearing held through videoconferencing] Arguments heard. Order reserved.
VIBHU BAKHRU, J NOVEMBER 18, 2021 pkv Click here to check corrigendum, if any Signature Not Verified Digitally signed by:DUSHYANT RAWAL