Allahabad High Court
Sri Randhir Singh And Another vs D.D.C.And Others on 23 August, 2022
Author: Vivek Varma
Bench: Vivek Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- WRIT - B No. - 17078 of 1986 Petitioner :- Sri Randhir Singh And Another Respondent :- D.D.C.And Others Counsel for Petitioner :- A.K. Sinha,P.K.Jain,S.K. Das Counsel for Respondent :- Shashi Nandan,Ajay Yadav,S.C.,V.K. Singh Hon'ble Vivek Varma,J.
Case called out in the revised list. Learned counsel for the petitioners is not present.
The writ petition is dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 23.8.2022 SKT/-