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Allahabad High Court

Sri Randhir Singh And Another vs D.D.C.And Others on 23 August, 2022

Author: Vivek Varma

Bench: Vivek Varma





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- WRIT - B No. - 17078 of 1986
 

 
Petitioner :- Sri Randhir Singh And Another
 
Respondent :- D.D.C.And Others
 
Counsel for Petitioner :- A.K. Sinha,P.K.Jain,S.K. Das
 
Counsel for Respondent :- Shashi Nandan,Ajay Yadav,S.C.,V.K. Singh
 

 
Hon'ble Vivek Varma,J.
 

Case called out in the revised list. Learned counsel for the petitioners is not present.

The writ petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 23.8.2022 SKT/-