Section 2(1)(b) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(b)"Ballot Box" includes any box, bag or any other receptacle used for emersion of ballot paper by voters in course of polling in polling station;

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