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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(5) in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991

(5)The Chancellor shall get necessary action taken by the University on the advice and inform the State Government the action to be taken or proposed to be taken.