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Rajasthan High Court - Jodhpur

Legal Aid And Awareness Commt, Nlu, Jodh vs State And Anr on 25 April, 2022

Bench: Sandeep Mehta, Vinod Kumar Bharwani

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                             JODHPUR

                                                          D.B. Civil Writ Petition No. 6815/2017

                                   Legal Aid And Awareness Commt, Nlu, Jodh
                                                                                                             ----Petitioner
                                                                              Versus
                                   State And Anr.
                                                                                                           ----Respondent


                                   For Petitioner(s)                :     Mr. Rajvendra Saraswat
                                   For Respondent(s)                :     Mr. Pankaj Sharma, AAG
                                                                          Mr. Ajeej Khan, Secretary, Raj. High
                                                                          Court Legal Services Committee,
                                                                          Jodhpur



                                                    HON'BLE MR. JUSTICE SANDEEP MEHTA

HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 25/04/2022 Detailed report in terms of the earlier orders has been submitted. Copy thereof be provided to the petitioner's counsel Shri Saraswat and learned AAG Shri Sharma.

List in the month of July, 2022.

(VINOD KUMAR BHARWANI),J (SANDEEP MEHTA),J 21-Sudhir Asopa/Devesh/-

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