Rajasthan High Court - Jodhpur
Legal Aid And Awareness Commt, Nlu, Jodh vs State And Anr on 25 April, 2022
Bench: Sandeep Mehta, Vinod Kumar Bharwani
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ Petition No. 6815/2017
Legal Aid And Awareness Commt, Nlu, Jodh
----Petitioner
Versus
State And Anr.
----Respondent
For Petitioner(s) : Mr. Rajvendra Saraswat
For Respondent(s) : Mr. Pankaj Sharma, AAG
Mr. Ajeej Khan, Secretary, Raj. High
Court Legal Services Committee,
Jodhpur
HON'BLE MR. JUSTICE SANDEEP MEHTA
HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 25/04/2022 Detailed report in terms of the earlier orders has been submitted. Copy thereof be provided to the petitioner's counsel Shri Saraswat and learned AAG Shri Sharma.
List in the month of July, 2022.
(VINOD KUMAR BHARWANI),J (SANDEEP MEHTA),J 21-Sudhir Asopa/Devesh/-
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