Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of Kerala - Subsection Section 6(1)(iv) in Kerala Highway Protection Act, 1999 (iv)due regard shall, so far as feasible, be paid to the social and religious customs and usages of the occupants of the premises entered into.