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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(2) in The Madhya Pradesh State Warehousing Corporation (Apportionment of assets, rights and liabilities) Order, 2006

(2)After bifurcation of the assets and liabilities as on the 1st day of May, 2002, the assets of Madhya Pradesh State Warehousing Corporation alongwith goods stored in the godown in the State of Chattisgarh are deemed to have been transferred to Chattisgarh State Warehousing Corporation with effect from the 2nd May, 2002. All remaining assets alongwith goods stored in the godowns of Madhya Pradesh State Warehousing Corporation in Madhya Pradesh are deemed to have been transferred to the new Corporation Madhya Pradesh Warehousing and Logistics Corporation formed by the Madhya Pradesh Government from the appointed day.