Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 422] [Entire Act] State of Jharkhand - Subsection Section 422(c) in Jharkhand Municipal Act, 2011 (c)prohibit, without his written permission, the deposit of any building material or the setting up of any scaffolding or any temporary erection on any public street,
