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State of Rajasthan - Section

Section 23 in Rajasthan Public Procurement Rules, 2012

23. Purchase and price preference and other concessions in procurement.

- The State Government, by notification, may declare purchase and price preference and conditions of their application in procurement from cottage or small scale industries and industries situated in Rajasthan.Chapter- IV Bid Process Management- General Process of Procurement (Goods, Works and Services)