Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Puducherry - Subsection

Section 81(2)(n) in Puducherry Town and Country Planning Act, 1969

(n)the procedure for the levy of Development Charge and exemption from it on any development or institution or change of any use of any land;