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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(1)(iv) in The M.P. Civil Services (Leave) Rules, 1977

(iv)[ Omitted] [Clause (iv) omitted by Notification No. 118-2306-85-R-I-IV, dated 19-3-1986 (w.e.f. 25-4-1986).]