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State of Rajasthan - Section

Section 11 in The Rajasthan Hatching Eggs and Day-Old-Chicks (Regulation of Production, Supply and Sale) Order, 1992

11. Licensee to give facilities of inspection to the Licensing Authority or his duly authorised representative.

(i)To ensure that vaccination has been done against various diseases (Schedule-2).
(ii)To check the sanitary conditions of the hatchery and the premises, to ensure that full precautions have been taken to prevent outbreak diseases and then dissemination to other farms while supplying the birds or eggs (Schedule-C).