Himachal Pradesh High Court
Chuni Lal Kashyap vs . State Of Hp & Ors. on 9 May, 2022
Bench: Sabina, Satyen Vaidya
Chuni Lal Kashyap vs. State of HP & Ors.
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CWP No. 46 of 2022 9.5.2022 Present: Mr. Hirdaya Ram, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondents.
Learned counsel for the petitioner seeks r to time to file rejoinder.
List again on 31.8.2022.
(Sabina) Judge (Satyen Vaidya) Judge 9th May, 2022 (kck) ::: Downloaded on - 09/05/2022 20:06:48 :::CIS