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Union of India - Section

Section 8 in The Indian Forest Service (Probation) Rules, 1968

8. Final examination.

(1)Every probationer shall be required during the period of training to appear at such examinations to be conducted by the President as may be prescribed by the Central Government.
(2)The examinations shall be conducted by the President in accordance with such regulations as the Central Government may, in consultation with the State Governments and the Commission from time to time make.