Central Administrative Tribunal - Delhi
Netrapal Singh vs Govt. Of Nct Of Delhi & Ors on 29 April, 2015
Central Administrative Tribunal Principal Bench OA No.1295/2014 New Delhi this the 29th day of April, 2015 Honble Dr. K.B. Suresh, Member (J) Honble Mr. Sudhir Kumar, Member (A) Netrapal Singh, S/o Shri Mohan Singh, R/o Quarter No. 33, Type-III, Police Station-Geeta Colony, Delhi-110031 -Applicant (By Advocate: Shri M.K. Bhardwaj) VERSUS Govt. of NCT of Delhi & Ors. Through 1. The Commissioner of Police, PHQ, IP Estate, New Delhi 2. The Joint Commissioner of Police, Security HQ, Vinay Marg, New Delhi 3. The Dy. Commissioner of Police, Security (OPS) Vinay Marg, New Delhi -Respondents (By Advocate: Ms. P.K. Gupta) ORDER (Oral) Dr. K.B. Suresh, Member (J):
Learned counsel for the applicant seeks withdrawal of the OA. The OA is dismissed as withdrawn. No costs.
(Sudhir Kumar) (Dr. K.B. Suresh) Member (A) Member (J) /lg/