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Central Administrative Tribunal - Delhi

Netrapal Singh vs Govt. Of Nct Of Delhi & Ors on 29 April, 2015

      

  

   

 Central Administrative Tribunal
Principal Bench

OA No.1295/2014

New Delhi this the 29th day of April, 2015

Honble Dr. K.B. Suresh, Member (J)
Honble Mr. Sudhir Kumar, Member (A)

Netrapal Singh, 
S/o Shri Mohan Singh, 
R/o Quarter No. 33, Type-III,
Police Station-Geeta Colony,
Delhi-110031							-Applicant

(By Advocate: Shri M.K. Bhardwaj)
VERSUS

Govt. of NCT of Delhi & Ors.


Through 

1.	The Commissioner of Police, 
	PHQ, IP Estate, New Delhi

2.	The Joint Commissioner of Police, 
	Security HQ, Vinay Marg, New Delhi

3.	The Dy. Commissioner of Police, 
	Security (OPS) Vinay Marg, New Delhi		-Respondents	

(By Advocate: Ms. P.K. Gupta)
ORDER (Oral)
Dr. K.B. Suresh, Member (J):

Learned counsel for the applicant seeks withdrawal of the OA. The OA is dismissed as withdrawn. No costs.


(Sudhir Kumar)						(Dr. K.B. Suresh)
Member (A)								Member (J)

/lg/