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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 8(1)(h) in Arunachal Pradesh University of Studies Act, 2012

(h)To appoint the faculties, teachers, officers and employees of the University or a Constituent college, Affiliated college, Regional Centers, Study Centers, Campuses, Off-Campuses, Off-shore Campuses and Internship Campuses located in India and abroad;