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Bombay High Court

The President, Ausa Municial Council ... vs The State Of Maharashtra Through The ... on 9 March, 2020

Author: Abhay Ahuja

Bench: R.D.Dhanuka, Abhay Ahuja

ppn                                  1          7.wp-9217.15 & ors..doc

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               CIVIL APPELLATE JURISDICTION

                       WRIT PETITION NO.9217 OF 2015

Dattatray Shankar Masurkar                 ..    Petitioner
      Vs.
The State of Maharashtra & Ors.            ..    Respondents
                               ALONG WITH
                       WRIT PETITION NO.9795 OF 2015

Ujwala Ratikant Toshniwal & Ors.           ..    Petitioners
      Vs.
The State of Maharashtra & Ors.            ..    Respondents
                               ALONG WITH
                       WRIT PETITION NO.1411 OF 2020

The President, Ausa Municipal Council through
Javed Hameed Sab Shaikh                    ..    Petitioner
      Vs.
The State of Maharashtra & Ors.            ..    Respondents
                               ALONG WITH
                       WRIT PETITION NO.1414 OF 2020

Suvarna Sagar Munde & Ors.                 ..    Petitioners
      Vs.
The State of Maharashtra & Ors.            ..    Respondents
                               ALONG WITH
                       WRIT PETITION NO.1417 OF 2020

Suraj Rajendra Lolge                       ..    Petitioner
      Vs.
The State of Maharashtra & Ors.            ..    Respondents
                               ALONG WITH
                       WRIT PETITION NO.1418 OF 2020

Afsar Nawaboddin Shaikh                    ..    Petitioner
      Vs.
The State of Maharashtra & Ors.            ..    Respondents




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 ppn                                       2           7.wp-9217.15 & ors..doc

                                 ALONG WITH
                         WRIT PETITION NO.1946 OF 2020

Sonali Amrut Deshpande                           ..    Petitioner
      Vs.
The State of Maharashtra & Ors.                  ..    Respondents
                                 ALONG WITH
                         WRIT PETITION NO.1949 OF 2020

Ashok Keshavrao Ingle                            ..    Petitioner
      Vs.
The State of Maharashtra & Ors.                  ..    Respondents
            ---
Mr.Rushikesh C. Barge for the petitioner in WP/9217/2015.
Mr.Siddharth Karpe for the petitioner in WP/9217/2015.
Mr.P.P. Kakade, Govt. Pleader a/w Ms.M.S. Shrivastav-AGP, Ms.S.S.
Bhende-AGP, Mr.S.S. Panchpor-AGP, Mr.R.S. Pawar-AGP and Mr.S.L.
Babar, AGP for the respondents-State.
                  ---
                                   CORAM : R.D.DHANUKA &
                                           ABHAY AHUJA, JJ.

DATE : 9th March 2020 P.C.:

. The Hon'ble Chief Justice by an order dated 30th January 2020 has issued directions for clubbing the Writ Petition Nos.5829 of 2016 and 6228 of 2019 pending in High Court, Bench at Nagpur and Writ Petition Nos.3085 of 2016, 1452 of 2019, 7600 of 2019 and 4635 of 2019 pending in High Court, Bench at Aurangabad with two writ petitions bearing Nos.9217 of 2015 and 9795 of 2015.

2. Office is directed to call for papers and proceedings of the writ petitions pending at Nagpur Bench and at Aurangabad Bench before ::: Uploaded on - 11/03/2020 ::: Downloaded on - 11/03/2020 21:50:56 ::: ppn 3 7.wp-9217.15 & ors..doc this Court and thereafter place all the matters together on board for 'Directions.' ABHAY AHUJA, J. R.D.DHANUKA, J.

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