Allahabad High Court
Yogendra Singh vs District Inspector Of Schools, ... on 3 July, 2013
Bench: Sushil Harkauli, Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- SPECIAL APPEAL No. - 675 of 2011 Appellant :- Yogendra Singh Respondent :- District Inspector Of Schools, Muzaffarnagar & Others Counsel for Appellant :- Swarn Kumar Srivastava,Anil Bhushan,Neeraj Tripathi Counsel for Respondent :- C.S.C.,Rahul Jain,Suneet Kumar Hon'ble Sushil Harkauli,J.
Hon'ble Naheed Ara Moonis,J.
This case is adjourned on the illness slip of Shri Rahul Jain, learned counsel for the respondents.
List in the next cause list.
Order Date :- 3.7.2013 Mustaqeem.