Section 2(1)(gg) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(gg)"nodal officer" means the officer appointed or designated by a distributor of television channels under sub-regulation (1) of regulation 28;

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