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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Goa - Subsection

Section 23(b) in The Goa, Daman and Diu Preservation of Trees Act, 1984

(b)to take all reasonable measures in his power to prevent such contravention which, he may know or have reason to believe that it is about or likely to be committed.