Section 43(1)(iv) in Motor Vehicles Act, 1939

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Union of India - Subsection

Section 43(1)(iv) in Motor Vehicles Act, 1939

(iv)regarding any other matter which may appear to the State Government necessary or expedient for giving effect to any, agreement entered into with the Central Government or any other State Government or the Government of any other country relating to the regulation of motor transport generally, and in particular to its co-ordination with other means of transport and the conveying of long distance goods traffic :

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Union of India - Subsection

Section 43(1)(iv) in Motor Vehicles Act, 1939