Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12B(2)] [Section 12B] [Entire Act]

State of Tamilnadu - Subsection

Section 12B(2)(iii) in Tamil Nadu Payment of Salaries Act, 1951

(iii)father and mother in the case of unmarried person;