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[Cites 0, Cited by 0] [Section 701] [Entire Act]

Bengal Presidency - Subsection

Section 701(a) in Police Regulations, Bengal , 1943

(a)Escorts shall be furnished only on written indents from competent authority. A separate requisition shall be made for each escort required in B. P. Form No. 145 and escort parties shall be distinguished from each other by the number of the requisition. Persons authorised to indent for escort parties shall be supplied with books of requisition forms by the Superintendent.