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Central Administrative Tribunal - Hyderabad

K Rajeswara Rao vs Dept Of Electronics on 7 October, 2021

                                                             OA/569/2016


            CENTRAL ADMINISTRATIVE TRIBUNAL
                   HYDERABAD BENCH

                             OA/021/569/2016

            HYDERABAD, this the 07th day of October, 2021

Hon'ble Mr. Ashish Kalia, Judl. Member
Hon'ble Mr. B V Sudhakar, Admn. Member

K. Rajeswara Rao,
S/o K Rajaiah,
Aged 59 years,
Dept. of Electronics Test & Development Centre,
Kamala Nagar, ECIL Post,
Hyderabad- 500 062.
                                                            ...Applicant.

(By Advocate : Mr. T B B Krishna Mohan)

                                     Vs.

1.    The Union of India,
      Rep. by the Joint Director,
      C/o. Secretary,
      Department of Electronics & Information Technology,
      Ministry of Communications & Information Technolgy,
      Electronics Niketen, 6, CGO Complex,
      New Delhi.

2.    Electronics Test & Development Centre(Hyd),
      Rep. by the Director, ETDC, Hyderabad,
      Hyderabad.
                                                       ... Respondents

(By Advocate: Mr. Brahma Reddy, Sr. PC to CG)


                                   ---




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                                                                 OA/569/2016


                          ORAL ORDER

(As per Hon'ble Mr. Ashish Kalia, Judl. Member) Through Video Conferencing:

None present on behalf of the applicant.

2. Mr. Bhim Singh representing Mr. M Brahma Reddy, learned Sr. Panel Counsel for the respondents.

3. Neither the applicant nor his counsel is present today. It indicates that the applicant as well as his counsel lost interest in prosecuting the matter further. Hence, the Original Application is dismissed for non-prosecution. There shall be no order as to costs.

   (B.V. SUDHAKAR)                              (ASHISH KALIA)
ADMINISTRATIVE MEMBER                         JUDICIAL MEMBER


/Ram./




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